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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(1)Recruitment to the service after the commencement of these rules shall be made by the following methods-
(a)By direct recruitment in accordance with Part- IV of these rules,
(b)By promotion in accordance with Part-V of these rules.