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Gauhati High Court - Kohima

Shri T. Peter vs State Of Nagaland And 31 Ors on 12 February, 2026

                                                       Page No.# 1/5
GAHC020002922025




                      THE GAUHATI HIGH COURT
 (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL
                        PRADESH)
                      KOHIMA BENCH

                   Case No. : WP(C)/94/2025

         SHRI T. PETER
         SON OF LATE Y. TUNU, R/O ZIPHU VILLAGE, MELURI, NAGALAND

         VERSUS

         STATE OF NAGALAND AND 31 ORS
         THROUGH THE COMMISSIONER ABD SECRETARY, SOIL AND WATER
         CONSERVATION DEPT, NAGALAND KOHIMA
         2:THE COMMISSIONER AND SECRETARY
          P AND AR DEPT. NAGALAND KOHIMA

         3:THE DIRECTOR
          DEPT. OF SOIL AND WATER CONSERVATION
          NAGALAND KOHIMA

         4:SHRI T. KHALIBA
          HANDYMAN (GRADE IV) NON GAZETTED UNDER THE ESTABLISHMENT OF
         DIRECTORATE OF SOIL AND WATER CONSERVATION
          NAGALAND KOHIMA

         5:SHRI SUMONTHUNG
          HANDYMAN ASSIGNED DRIVER (CLASS IV) NON GAZETTED UNDER THE
         ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER CONSERVATION
          NAGALAND KOHIMA

         6:SMTI. ADANGNARO JAMIR
          LDA CUM COMPUTER ASSISTANT (CLASS III) NON GAZETTED UNDER THE
         ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER CONSERVATION
          NAGALAND KOHIMA

         7:SHRI ANGUTOVI K SHOHE
          LDA CUM COMPUTER ASSISTANT(DISTRICT) (CLASS III) NON GAZETTED
         UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
         CONSERVATION
                                              Page No.# 2/5
NAGALAND KOHIMA

8:SHRI KHRIESANEIZO CHADI
 LDA CUM COMPUTER ASSISTANT(DISTRICT) (CLASS III) NON GAZETTED
UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

9:SHRI VITAO N ZHOLIA
 LDA CUM COMPUTER ASSISTANT(DISTRICT) (CLASS III) NON GAZETTED
UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

10:SMTI. LUTHSANGLA S YIMCHUNGER
 LDA CUM COMPUTER ASSISTANT(DISTRICT) (CLASS III) NON GAZETTED
UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

11:SHRI V AROLI SANGTAM
 CHOWKIDAR (CLASS IV) NON GAZETTED
 HEAD QUARTER AT DSCO OFFICE DIMAPUR UNDER THE ESTABLISHMENT
OF DIRECTORATE OF SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

12:SHRI THSIOLI
 MALI (CLASS IV) NON GAZETTED
 UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

13:SMTI CHIBILA
 PEON (CLASS IV) NON GAZETTED
 HEAD QUARTER AT SDO (SC) OFFICE MELURI
 UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

14:SHRI CHUMTSASE Y
 MECHANIC HELPER (CLASS IV)
 NON GAZETTED UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL
AND WATER CONSERVATION
 NAGALAND KOHIMA

15:SHRI BUMIN
 CHOWKIDAR (CLASS IV) NON GAZETTED AT DSCO (SC) OFFICE
 TUENSANG UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND
                                             Page No.# 3/5
WATER CONSERVATION
NAGALAND KOHIMA

16:SHRI Y. BAMO MONGBA CHANG
 MTS (CLASS IV) NON GAZETTED AT DSCO (SC) OFFICE
 TUENSANG UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND
WATER CONSERVATION
 NAGALAND KOHIMA

17:SHRI RUMBENTHUNG N MURRY
 CHOWKIDAR (MTS) CLASS IV NON GAZETTED AT DSCO OFFICE WOKHA
UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

18:SHRI A YANGTSACHO SANGTAM
 PEON MTS CLASS IV AT DIRECTORATE OFFICE UNDER THE
ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

19:SHRI KUNGYANGSE L SANGTAM
 CHAINMAN MTS CLASS IV AT DIRECTORATE OFFICE UNDER THE
ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

20:SHRI LITSABA Y. THONGER
 CHAINMAN MTS GRADE IV AT DIRECTORATE OFFICE UNDER THE
ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

21:SHRI S. LIKHASE SANGTAM
 HANDYMAN MTS GRADE IV
 AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF SOIL AND
WATER RESOURCES
 NAGALAND KOHIMA

22:SHRI A
 TIABA SANGTAM
 HANDYMAN MTS GRADE IV
 AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF SOIL AND
WATER RESOURCES
 NAGALAND KOHIMA

23:SHRI HIKUTO ACHUMI
 MECHANIC HELPER MTS GRADE IV
 AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF SOIL AND
WATER RESOURCES
 NAGALAND KOHIMA
                                              Page No.# 4/5

24:SHRI SHANTHUNGO K EZUNG
 MECHANIC HELPER MTS GRADE IV
 AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF SOIL AND
WATER RESOURCES
 NAGALAND KOHIMA

25:SHRI TEMJENNUKSHI
 MNECHANIC HELPER MTS GRADE IV
 AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF SOIL AND
WATER RESOURCES
 NAGALAND KOHIMA

26:SHRI MONGCHON N
 MTS CLASS IV AT SDO OFFICE NOKLAK UNDER THE ESTABLISHMENT OF
SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

27:SHRI TEPULORHE KHANYO
 MTS GRADE IV
 AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF SOIL AND
WATER RESOURCES
 NAGALAND KOHIMA

28:SHRI AYIMMERI
 MTS CLASS IV NON GAZETTED AT DSCO OFFICE MOKOKCHUNG UNDER THE
ESTABLISHMENT OF SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

29:SMTI MANSHOM WANGSHU
 MTS CLASS IV NON GAZETTED AT DSCO OFFICE MOKOKCHUNG
 UNDER THE ESTABLISHMENT OF SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

30:SHRI IMLIRENBA IMCHEN
 MTS CLASS IV NON GAZETTED AT SDO SC OFFICE CHANGTONGYA UNDER
THE ESTABLISHMENT OF SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

31:SHRI NGUJUSIE
 MTS CLASS IV NON GAZETTED AT DSCO OFFICE WOKHA GRADE IV
 UNDER THE ESTABLISHMENT OF SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

32:SMTI WODANGBENI KIKON
 MTS CLASS IV
 NON GAZETTED AT DSCO OFFICE WOKHA GRADE IV UNDER THE
ESTABLISHMENT OF SOIL AND WATER RESOURCES
                                                             Page No.# 5/5
           NAGALAND KOHIM

Advocate for the Petitioner : MOA JAMIR, K SHIJOH,GRACE I
NAMGI,IMTI CHANG,ROSEMARY KIKON,SHISA JAMIR,T.METSIEO,THEJANUO
METHA,R MERE,M SOLO,Y HUMTSOE,M JEMU

Advocate for the Respondent : ,




                           BEFORE
          HON'BLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                  ORDER

Date : 12-02-2026 Ms. Shisa Jamir, learned counsel for the petitioner prays for 3 (three) weeks time to file reply affidavit to the affidavit-in-opposition filed by the State respondent Nos. 1, 2 and 3.

Mr. Pakinrichapbo, learned counsel for the respondent no. 26 submits that he will not be filing any affidavit.

Mr. R. Semy, learned counsel for the respondent nos. 4, 5, 7 to 32 submits that he will be filing affidavit within 3 (three) weeks time.

List the matter after 3 (three) weeks.

Sd/-

JUDGE Comparing Assistant