Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 255AA(7)] [Section 255AA] [Entire Act] State of Tamilnadu - Subsection Section 255AA(7)(i) in Chennai City Municipal Corporation Act, 1919 (i)not below the rank of Joint Director in the office of the Director of School Education, in respect of swimming pools located in the premises of schools;