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[Cites 0, Cited by 0] [Section 54(4)] [Section 54] [Entire Act]

State of Maharashtra - Subsection

Section 54(4)(j) in Maharashtra Money-Lending (Regulation) Act, 2014

(j)a provision that the contravention of any of the rules shall be an offence and shall be punishable with fine not exceeding such amount as may be prescribed.