Section 140 in National Company Law Tribunal Rules, 2016
140. Form recording of deposition.
(1)The Deposition of a witness shall be recorded in Form NCLT-16.(2)Each page of the deposition shall be initialed by the Members constituting the Bench.(3)Corrections, if any, pointed out by the witness may, if the Bench is satisfied, be carried out and duly initialled. If not satisfied, a note to the effect be appended at the bottom of the deposition.
