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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(l) in Orissa Zilla Parishad Election Rules, 1994

(l)"Polling Agent" means a person duly authorised by a contesting candidate to attend on his behalf at the polling of votes at one or more polling stations, or place specified for counting of votes;