Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Jharkhand - Section Section 7 in Bihar Debt Relief Act, 1976 7. Power of State Government to make rules. - The State Government may make rules, not inconsistent with the provisions of this Act to carry out all or any of the purposes of this Act.
