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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Kerala - Subsection

Section 26(1)(d) in Kerala University of Fisheries and Ocean Studies Act, 2010

(d)to consider and recommend to the Academic Council introduction of new courses, inter-disciplinary courses and short-term training Programmes referred to it by the Board of Studies or Board of Inter-disciplinary Studies, if any, constituted by the Statutes;