Section 11(3) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006
(3)The charges and sharing of revenues under sub-regulation (1) shall be in addition to the interconnection charges specified under the Telecommunication Interconnection Usage Charges Regulation, 2003 (4 of 2003) made under the Act.Note. - An Explanatory Memorandum below explains the provisions of these regulations.EXPLANATORY MEMORANDUM
