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[Cites 0, Cited by 0] [Section 538D(4)] [Section 538D] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 538D(4)(a) in The Code of Criminal Procedure, 1989 (1933 A. D.)

(a)has been absent from India or from any territory outside India which is under the administration of the Central Government ; or