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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

Greater Bengaluru City Corporation -

Section 7(7)(f) in Bangalore Mahanagara Palike Building Bye-laws 2003

(f)if the building is for an office or public building including school, theatre or assembly on a site which has not been previously approved by the Authority;