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[Cites 0, Cited by 0] [Section 55A] [Entire Act]

State of Rajasthan - Subsection

Section 55A(1) in Rajasthan Co-operative Societies Act, 2001

(1)The Registrar may subject to such conditions, as may be prescribed, of his own motion, by himself or by a person authorized by him by an order in writing, hold inspection of the books of a co-operative society.