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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(6) in The Delhi Metro Airport Express Line, General Rules, 2010

(6)In depot, where a part consist or damaged train cannot be driven from the leading end, a look out shall be posted at the leading end, the train operator shall have the means of sounding an audible warning and, if practicable, the means of applying the emergency brake.