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State of Andhra Pradesh - Section

Section 42 in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

42. Service conditions of the officers and other employees.

- The conditions of service of the officers and employees of the Appellate Tribunal in the matter of pay, allowances, leave, joining time, joining time pay, age of superannuation and other conditions of service, shall be regulated in accordance with such rules and regulations as are, from time to time, applicable to officers and employees of the Government and drawing the corresponding scales of pay.