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Madhya Pradesh High Court

Mohammad Afzal vs Sheikh Addu Allas Sheikh Saleem on 26 September, 2022

Author: Maninder S Bhatti

Bench: Maninder S Bhatti

                                                    1
                                  IN THE HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                     BEFORE
                                     HON'BLE SHRI JUSTICE MANINDER S BHATTI
                                          ON THE 26th OF SEPTEMBER, 2022

                                        MISC. PETITION No. 3876 of 2022

                               BETWEEN:-
                               MOHAMMAD         AFZAL  S/O   LATE  SHRI
                               MOHAMMAD NAYEEM KHAN, AGED ABOUT 40
                               YE A R S , OCCUPATION: AGRICULTURE AZAD
                               WARD SAYEED NOOR KABADI KE MAKAN KE
                               PAAS TIKARI BETUAL POLICE STATION BETUL
                               DISTRICT BETUL M.P. (MADHYA PRADESH)

                                                                           .....PETITIONER
                               (BY SHRI PARAS NATH DAS, ADVOCATE)

                               AND
                          1.   SHEIKH ADDU ALLAS SHEIKH SALEEM S/O
                               LATE SHRI SHEIKH USMAN, AGED ABOUT 46
                               YEARS, NEARS HOUSE OF DR KURSTANT AZAD
                               WARD TIKARI BETUL POLICE STATION BETUL
                               DISTRICT BETUL M.P. (MADHYA PRADESH)

                          2.   STATE OF M.P. THROUGH COLLECTOR BETUL
                               DISTRICT BETUL (MADHYA PRADESH)

                          3.   ABDUL SALAM S/O LATE ABDUL SAEED, AGED
                               ABOUT 45 YEARS, R/O AZAD WARD NEAR
                               HOUSE OF SAYEED NOOR KABADI TIKARI
                               BETUL DISTRICT BETUL M.P. (MADHYA
                               PRADESH)

                          4.   JAMEEL KHAN S/O LATE SHRI JALEEL KHAN,
                               AGED ABOUT 52 YEARS, R/O AZAD WARD NEAR
                               HOUSE OF SAYEED NOOR KABADI TIKARI
                               BETUL DISTRICT BETUL M.P. (MADHYA
                               PRADESH)

                          5.   HAMEED KHAN S/O LATE SHRI JALEEL KHAN,
                               AGED ABOUT 51 YEARS, R/O AZAD WARD NEAR
                               HOUSE OF SAYEED NOOR KABADI TIKARI
                               BETUL DISTRICT BETUL M.P. (MADHYA
                               PRADESH)

                          6.   KALEEM KHAN S/O LATE SHRI JALEEL KHAN,
Signature Not Verified
Signed by: PARMESHWAR
GOPE
Signing time: 9/27/2022
1:19:13 PM
                                                        2
                                  AGED ABOUT 48 YEARS, R/O AZAD WARD NEAR
                                  HOUSE OF SAYEED NOOR KABADI TIKARI
                                  BETUL DISTRICT BETUL M.P. (MADHYA
                                  PRADESH)

                          7.      ALEEM KHAN S/O LATE SHRI JALEEL KHAN,
                                  AGED ABOUT 50 YEARS, R/O AZAD WARD NEAR
                                  HOUSE OF SAYEED NOOR KABADI TIKARI
                                  BETUL DISTRICT BETUL M.P. (MADHYA
                                  PRADESH)

                          8.      ABDUL RAHEEM KHAN S/O LATE SHRI ABDUL
                                  RASHEED, AGED ABOUT 44 YEARS, R/O AZAD
                                  WARD NEAR HOUSE OF SAYEED NOOR KABADI
                                  TIKARI BETUL DISTRICT BETUL M.P. (MADHYA
                                  PRADESH)

                          9.      MOHAMMAD MUJAHID S/O LATE SHRI NAEEM
                                  KHAN, AGED ABOUT 25 YEARS, R/O AZAD
                                  WARD NEAR HOUSE OF SAYEED NOOR KABADI
                                  TIKARI BETUL DISTRICT BETUL M.P. (MADHYA
                                  PRADESH)

                          10.     MOHAMMAD WASEEM S/O LATE SHRI NAEEM
                                  KHAN, AGED ABOUT 36 YEARS, R/O AZAD
                                  WARD NEAR HOUSE OF SAYEED NOOR KABADI
                                  TIKARI BETUL DISTRICT BETUL M.P. (MADHYA
                                  PRADESH)

                          11.     ABDUL AARIF S/O LATE SHRI ABDUL SAEED
                                  KHAN, AGED ABOUT 32 YEARS, R/O AZAD
                                  WARD NEAR HOUSE OF SAYEED NOOR KABADI
                                  TIKARI BETUL DISTRICT BETUL M.P. (MADHYA
                                  PRADESH)

                                                                                  .....RESPONDENTS
                                  (NONE )

                                This petition coming on for admission this day, th e court passed the
                          following:
                                                           ORDER

Counsel for the petitioner submits that the petition has rendered infructuous.

Accordingly, the same is dismissed having rendered infructuous.

(MANINDER S BHATTI) JUDGE PG Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 9/27/2022 1:19:13 PM