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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(c) in The Biological Diversity Act, 2002

(c)a body corporate, association or organisation-
(i)not incorporated or registered in India; or
(ii)incorporated or registered in India under any law for the time being in force which has any non-Indian participation in its share capital or management.