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[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(4)(c) in Gujarat State Disaster Management Act, 2003

(c)monitoring and co-ordinating reconstruction and rehabilitation and, such other functions as are prescribed by or under this Act or as are supplemental, incidental or consequential to the aforesaid functions,