Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] Bombay Presidency - Subsection Section 39(2) in The Bombay Weights and Measures (Enforcement) Act, 1958 (2)No court, inferior to that of a President Magistrate or a Magistrate of the first class, shall try any offence punishable under this Act.
