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State of Chattisgarh - Section

Section 22 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

22. Provisions of Sections 18 and 19 to apply to zoning plan.

- The provisions of Sections IS and 19 shall apply for the preparation, publication approval and operation of zoning plan as they apply in respect of the development plan.