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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(5) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(5)Where any authorized document is required to be cancelled under or for the purpose of this order, it shall be cancelled forthwith by the specified authority and it shall cease to operate forthwith.Part-IV Miscellaneous