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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(c) in The Punjab Fisheries Rules, 1956

(c)That the licensee or his agents or nominees shall not be entitled to erect any fixed engines (except in the case of stake nets when they are temporarily fixed in waters for use in conjunction with drag nets), dams or weirs for catching fish, or to use poison, lime, dynamite, or other noxious or explosive substance in catching fish.