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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(g) in The Foreign Trade (Exemption From Application Of Rules In Certain Cases) Order,1993

(g)any goods in transit through India by post or any goods re-directed by post to a destination outside India except Nepal and Bhutan: