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[Cites 0, Cited by 0] [Section 318] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 318(a) in Arunachal Pradesh Municipal Act, 2007

(a)sinking of tube-wells inside a slum including laying of water-pipes lines, installation of overhead reservoirs and other appurtenances necessary to maintain flushing arrangements of privies and sewers,