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[Cites 0, Cited by 5] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in Orissa Education Act, 1969

(1)Every private educational institution shall have a managing committee or governing body, as the case may be, constituted in accordance with the rules made in that behalf, failing which the recognition granted to the institution may be withdrawn by the State Government.