Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Chattisgarh - Subsection Section 11(d) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015 (d)to advise the Government in matters relating to the requirement of man power in the field of physiotherapy or occupational therapy;
