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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(4) in The M.P. Upcharika, Prasavika, Sahai Upcharika Prasavika Tatha Swasthya Paridarshak Registrikaran Adhiniyam, 1972

(4)The provisions of Section 20 shall apply to any order passed by the Council, under sub-section (3) as they apply to an order under Section 15 or Section 17.