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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(2)(a) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(a)to ensure that the administration of the affairs of the institute are conducted in accordance with this Act and the rules and regulations made thereunder and to take such steps as he deems fit;