Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Salaries And Allowances Of Officers Of Parliament (Second Amendment) Act, 2002

(2)Without prejudice to the provisions of clause (a) of sub- section (2) of section 4 and subject to any rules made in this behalf under section 11, such spouse shall be entitled to the use of unfurnished life. residence without payment of licence fee for the remainder of her