Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(4) in The Indian Forest Service (Appointment by Competitive Examination) Regulations, 1967 (4)[ and (5) [* * *]] [Sub-regulations (4) and (5) omitted by G.S.R. 808, dated 4th November, 1989.]
