Section 6(3)(f) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

(f)[ swap of shares;] [ Inserted by G.S.R. 13(E), dated 9.10.2007 (w.r.e.f. 7.7.2004).]

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