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[Cites 0, Cited by 0] [Section 11B(2)] [Section 11B] [Entire Act]

State of Rajasthan - Subsection

Section 11B(2)(a) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

(a)before a draft statement is prepared under section 12, the supplementary return shall, after such enquiry as the authorised officer may deem fit, be treated part and parcel of the original return and shall be dealt with accordingly;