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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Mizoram - Subsection

Section 61(1)(c) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(c)the amount awarded for damages and paid or tendered under Section 13, and the amount of compensation awarded under the provisions of this Act;