Section 2 in The Orissa Shops and Commercial Establishments Rules, 1958
2. Definitions.
(a)The "Act" means the Orissa Shops and Commercial Establishments Act, 1956;(b)"Form" means a form appended to these rules;(c)"Government" means the Government of Orissa;(d)"Section" means a section of the Act;(e)"Schedule" means a schedule appended to these rules;(f)Words and expressions used in the Act and not defined in these rules shall have the meanings assigned to them in the Act.
