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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

Daman and Diu - Subsection

Section 102(2)(w) in Daman and Diu Value Added Tax Regulation, 2005

(w)the surety, amount, manner and the time within which the Commissioner may require any person to furnish security under sub-section (1) of section 25;