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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1)(b) in The Darjeeling Gorkha Hill Council Act, 1988

(b)if he incurs any of the disqualifications mentioned in sub-section (1) of section 9 after his election as [a Councillor] [Words substituted by W.B. Act 3 of 1994.]; or