Central Administrative Tribunal - Delhi
Poonam W/O Anil Kumar vs Delhi Subordinate Services Selection ... on 30 August, 2010
hCentral Administrative Tribunal
Principal Bench, New Delhi
O.A.No.1300/2010
Monday, this the 30th day of August 2010
Honble Shri Shanker Raju, Member (J)
Honble Dr. Veena Chhotray, Member (A)
1. Poonam w/o Anil Kumar
r/o H.No.170, Ishwar Colony
Bawana, Delhi-39
2. Parveen Arora
d/o Sudesh Kumar Arora
r/o H.No.116, Punjabi Colony
Narela, Delhi-40
..Applicants
(By Advocate: Ms. Shikha)
Versus
1. Delhi Subordinate Services Selection Board (DSSSB)
(Govt. of NCT Delhi)
through its Chairman
FC-18, Institutional Area
Karkardooma, Delhi-32
2. Ministry of Services
through its Secretary
(Govt. of NCT Delhi)
Players Building, ITO, New Delhi
3. Union of India through Secretary
Ministry of Home Affairs
North Block, New Delhi
4. MCD through its Commissioner
Town Hall, Delhi-6
5. Chief Secretary
(Govt. NCT Delhi)
Players Building, ITO, Delhi
..Respondents
(By Advocates: Ms. Renu George for Govt. of NCT and
Shri Adeel Siddqui for MCD)
O R D E R (ORAL)
Shri Shanker Raju:
With liberty to the applicants to challenge the recruitment rules by which certain categories have been accorded the age relaxation and also subsequent advertisement issued by the respondents whereby the post has been upgraded in Group C, this OA is allowed to be withdrawn and is accordingly dismissed. No costs.
( Dr. Veena Chhotray ) ( Shanker Raju ) Member (A) Member (J) /sunil/