Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in Agriculturist's Loans Act, 1884 3. [Repeal of Act X of 1879, and sections 4 and 5 of Act XV of 1880.] Rep.by the Repealing Act, 1938 (1 of 1938), s.2 and Sch.
