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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Assam - Subsection

Section 52(1) in Assam Panchayat Act, 1994

(1)The Anchalik Panchayat shall have the following standing committees-
(a)General Standing Committee.
(b)Finance, Adult and Planning Committee.
(c)Social Justice Committee.