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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(r) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020

(r)the manner of settingupof medical institutions forimparting undergraduate, postgraduate and super-speciality courses in Homoeopathy under clause (c) of sub-section (1) of section 26;