Section 114H(3)(A) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 114H(3)] [Section 114H] [Entire Act]

Union of India - Subsection

Section 114H(3)(A) in Income Tax Rules, 1962

(A)of United States of America if, the account holder's information unambiguously indicates a place of birth in the United States of America and the reporting financial institution obtains, or has previously reviewed and maintains a record of,-

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Union of India - Subsection

Section 114H(3)(A) in Income Tax Rules, 1962