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Supreme Court - Daily Orders

Justice K.S.Puttaswamy(Retd) vs Union Of India on 10 April, 2018

Bench: Chief Justice, A.K. Sikri, A.M. Khanwilkar, D.Y. Chandrachud, Ashok Bhushan

     WP(C)No.494/12 etc.etc.                1

     ITEM NO.501                    COURT NO.1                SECTION PIL-W

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                         Writ Petition(s)(Civil) No(s).494/2012

     JUSTICE K.S.PUTTASWAMY(RETD) AND ANR.                        Petitioner(s)

                                          VERSUS

     UNION OF INDIA AND ORS.                                      Respondent(s)

     ([ FOR FURTHER HEARING ]IA No.141212/2017-impleading party and IA
     No.141215/2017-CLARIFICATION/DIRECTION             and            IA
     No.5311/2018-impleading            party            and           IA
     No.5312/2018-CLARIFICATION/DIRECTION             and              IA
     No.5890/2018-INTERVENTION         APPLICATION          and        IA
     No.10105/2018-INTERVENTION         APPLICATION         and        IA
     No.10355/2018-impleading party and IA No.13628/2018-impleading
     party and IA No.24406/2018-INTERVENTION APPLICATION)
     WITH T.C.(C) No.151/2013 (XVI-A)
     T.C.(C) No.152/2013 (XVI-A)
     W.P.(C) No.833/2013 (PIL-W)
     W.P.(C) No.829/2013 (PIL-W)
     (and IA No.22171/2018-INTERVENTION APPLICATION and IA
     No.22174/2018-PERMISSION TO APPEAR AND ARGUE IN PERSON)
     T.P.(C) No.1797/2013 (XVI-A)
     W.P.(C) No.932/2013 (PIL-W)
     T.P.(C) No.1796/2013 (XVI-A)
     CONMT.PET.(C) No.144/2014 In W.P.(C) No.494/2012 (PIL-W)
     T.P.(C) No.313/2014 (XVI-A)
     T.P.(C) No.312/2014 (XVI-A)
     SLP(Crl) No.2524/2014 (II-A)
     W.P.(C) No.37/2015 (PIL-W)
     W.P.(C) No.220/2015 (PIL-W)
     CONMT.PET.(C) No.674/2015 In W.P.(C) No.829/2013 (PIL-W)
     T.P.(C) No.921/2015 (XVI-A)
     CONMT.PET.(C) No.470/2015 In W.P.(C) No.494/2012 (PIL-W)
     W.P.(C) No.231/2016 (PIL-W)
     (FOR   ON IA 1/2016( DIRECTION) FOR ON IA 2/2016(PERMISSION TO
     AMEND WRIT PETITION AND RAISING ADDTIONAL GROUNDS)
     CONMT.PET.(C) No.444/2016 In W.P.(C) No.494/2012 (PIL-W)
     CONMT.PET.(C) No.608/2016 In W.P.(C) No.494/2012 (PIL-W)
     W.P.(C) No.797/2016 (PIL-W)
     (FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
     FOR [DIRECTIONS] ON IA 5/2017
Signature Not Verified


     FOR STAY APPLICATION ON IA 6/2017)
Digitally signed by
CHETAN KUMAR
Date: 2018.04.10

     CONMT.PET.(C) No.844/2017 In W.P.(C) No.494/2012 (PIL-W)
17:30:10 TLT
Reason:


     W.P.(C) No.342/2017 (PIL-W)
     (FOR INTERIM PRAYERS FOR GRANT OF INTERIM RELIEF ON IA 1/2017 and
     IA No.129017/2017-impleading party and IA
     No.129021/2017-CLARIFICATION/DIRECTION and IA
WP(C)No.494/12 etc.etc.                 2

No.129027/2017-impleading party and IA
No.129032/2017-CLARIFICATION/DIRECTION and IA
No.1551/2018-impleading party and IA No.6537/2018-INTERVENTION
APPLICATION and IA No.6666/2018-INTERVENTION APPLICATION)
W.P.(C)No.372/2017
W.P.(C) No.841/2017 (X)
(FOR ADMISSION and IA No.119235/2017-AMENDMENT OF THE PETITION)
W.P.(C) No.1058/2017 (PIL-W)
W.P.(C) No.966/2017 (PIL-W)
(FOR ADMISSION and IA No.102155/2017-GRANT OF INTERIM RELIEF)
 W.P.(C) No.1014/2017 (PIL-W)
(FOR ADMISSION and I.R. and IA No.107091/2017-GRANT OF INTERIM
RELIEF and IA No.122999/2017-impleading party)
W.P.(C) No.1002/2017 (PIL-W)
W.P.(C) No.1056/2017 (X)
(and IA No.6196/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
CONMT.PET.(C) No.34/2018 in W.P.(C) No.1014/2017 (PIL-W)
(In W.P.(C)No.1014/2017, For admission Contempt. Pet.(C)no.34/2018
is to be shown in W.P..(C)No.1014/2017)

Date : 10-04-2018 These petitions were called on for hearing today.

CORAM :
          HON'BLE   THE    CHIEF JUSTICE
          HON'BLE   MR.    JUSTICE A.K. SIKRI
          HON'BLE   MR.    JUSTICE A.M. KHANWILKAR
          HON'BLE   DR.    JUSTICE D.Y. CHANDRACHUD
          HON'BLE   MR.    JUSTICE ASHOK BHUSHAN

For Petitioner(s)         Mr.K.V.Vishwanathan, Sr.Adv.
(In WP(C) 833/13)         Ms.Vrinda Bhandari, Adv.
                          Mr.N.Sai Vinod, Adv.
                          Mr.Shadan Farasat, AOR

In WP(C)1056/17           Mr.K.V.Vishwanathan, Sr.Adv.
                          Ms.Vrinda Bhandari, Adv.
                          Mr.Gautam Bhatia, Adv.
                          Mr.N.Sai Vinod, Adv.
                          Mr.T.V.S. Raghavendra Sreyas, AOR

                          Mr.Shyam Divan, Sr. Adv.
                          Mr.Pratap Venugopal, Adv.
                          Ms.Surekha Raman, Adv.
                          Mr.Anuj Sarma, Adv.
                          Ms.Niharika, Adv.
                          Ms.Kanika Kalaiyarasan, Adv.
                          for M/s.K J John And Co., Advs. [AOR]

In WP(C)932/13            Mr.Shyam Diwan, Sr.Adv.
                          Dr.Abhishek Atrey, AOR
                          Mr.Ravinder Lokhande, Adv.
                          Ms.Vidyottma, Adv.
WP(C)No.494/12 etc.etc.                 3


                          Mr.Prasanna S., Adv.
                          Ms.Stuti Vatsa, Adv.
                          Mr.Kumar Anurag Singh, Adv.
                          Mr.Priyam Lizmary Cherian, Adv.
                          Mr.Upasan Garnaik, Adv.
                          Mr.Kumar Shivam, Adv.
                          Mr.Anando Mukherjee, AOR

                          Mr. Rahul Narayan, AOR

 In WP(C)No.494/12        Mr.Anish Kumar Gupta, AOR
                          Mr.Avdhesh Kumar Singh, Adv.
                          Mr.Rajendra Kumar Singh, Adv.
                          Ms.Rita Gupta, Adv.
                          Ms.Deepshikha Bharati, Adv.
                          Ms.Harsha, Adv.

                          Ms.Aishwarya Bhati, AOR
                          Mr.Jaideep Singh, Adv.
                          Mr.Anirben Sen, Adv.
                          Mr.Gopal Thiruman, Adv.
                          Mr.Pavan Bhushan, Adv.
                          Mr.Jayavardhan Singh, Adv.
                          Mr.Vaidruti Mishra, Adv.
                          Mr.Vishwajeet Singh, Adv.
                          Mr.Chitrangda Rastravara, Adv.

                          Mr.Prashant Bhushan, AOR

In WP(C)No.231/16         Mr.Muhammad Ali Khan, Adv.
                          Mr.R.V.Prabhat, Adv.
                          Mr.Vikramaditya Singh, Adv.
                          Mr.Abishek Jebraj, Adv.
                          Mr.Omar Hooda, Adv.
                          Mr.Jaspal Singh, Adv.
                          Mr.Rajesh Inamdar, Adv.
                          Ms.N.Nasir, Adv.
                          Ms.Prianka Rao, Adv.
                          Mr.Gaurav Gupta, Adv.
                          Mr.Gautam Talukdar, AOR

                          Mr.Vipin Nair, AOR

                          Ms.Jyoti Mendiratta, AOR

                          Ms.Archana Pathak Dave, AOR

In T.C.(C)No.151/13 Mr.P.R.Kovilan, Adv.
                    Mrs.Geetha Kovilan, Adv.
                    Mr.V.Vasudevan,Adv.
WP(C)No.494/12 etc.etc.                 4

                          Mr.Pranaya Kumar Mohapatra, AOR

In WP(C) 1014/17          Mr.Apar Gupta, Adv.
                          Mr.Deepayan Mandal, AOR
                          Mr.Rahul Unnikrishnan, Adv.

                          Petitioner-in-person

                          Ms.Anindita Pujari, Adv.
                          Ms.Kavita Bhardwaj, Adv.

                          Mr.Koshy John, Adv.
                          Mr.Md.Nizam Pasha, Adv.
                          Ms.Anusha Nagarajan, Adv.
                          Mr.Adit Pujari, Adv.
                          Mrs.Pragya Baghel, AOR
                          Ms.Ranjeeta Rohatgi, Adv.
                          Ms.Samten Doma, Adv.

In WP(C) No.841/17        Mr.Suhaan Mukerji, Adv.
                          Mr.Harsh Hiroo Gursaani, Adv.
                          Ms.Astha Sharma, Adv.

For Respondent(s)         Mr. K.K. Venugopal, AG
Applicant(s)              Mr.Tushar Mehta, ASG
                          Mr.S.S.Shamshery, Adv.
                          Ms.Shradha Deshmukh, Adv.
                          Mr. Rajat Nair, Adv.
                          Mr.R.Balasubramaniam, Adv.
                          Mr.Raj Bahadur, Adv.
                          Mr.Harish V.Shenkar, Adv.
                          Ms.Rukmani Bobde, Adv.
                          Mr.M.K.Maroria, Adv.
                          Mr. Zoheb Hossain, AOR
                          Ms. Ankur Talwar, Adv.
                          Ms.Charanya L.,Adv.
                          Mr.Rohit Bhat, Adv.
                          Mr. Kanu Aggarwal, Adv.
                          Ms. Adeeba Mujahid, Adv.
                          Mr. Rajendra Dangwal, Adv.
                          Mr. Piyush Goyal, Adv.
                          Mr. Palash Maheshwari, Adv.
                          Mr.Fahad M.Khan, Adv.
                          Mr.Vivek Gurnani, Adv.
                          Mr.Ashok Mathur, Adv.
                          Ms.Priyanka Walesha, Adv.
                          Ms.Aarti Sharma, Adv.
                          Mr.Akshay Amritanshu, Adv.
                          Mrs.Anil Katiyar, AOR

For State of Kerala Mr. Nishe Rajan Shonker, Adv.
                    Mrs. Annu K. Joy, Adv.
WP(C)No.494/12 etc.etc.                 5

                          Mr. Manav Vohra, Adv.
                          Mr. Krishna Dev J., Adv.
                          Mr. Mohammed Sadique T.A., Adv.
                          Ms.Svadha Shankar, Adv.
                          Mr. Amith Krishnan, Adv.
                          Mr.Anwar Alam, Adv.

For State of Guj.         Mr.Rakesh Dwivedi, Sr.Adv.
                          Mr.Zoheb Hussain, Adv.
                          Ms.Sansriti Pathak, Adv.
                          Ms.Hemantika Wahi, AOR
                          Ms.Shodhika Sharma, Adv.
                          Ms.Apoorva Garg, Adv.

In WP(C)932/13 &          Mr.Jayant Bhushan, Sr. Adv.
WP(C) 37/15               Mr.Kuldeep S. Parihar, Adv.
                          Mr.H. S. Parihar, AOR
                          Mr.Ketan Paul, Adv.

In IA 6537/18 &           Mr.P.V.Surendra Nath, Sr.Adv.
IA 6666/18 in             Ms.Resmitha R.Chandran, Adv.
WP(C)342/17               Ms.Lekha Sudhakaran, Adv.

For State of              Ms.Aruna Mathur, Adv.
Sikkim                    Mr.Avneesh Arputham, Adv.
                          Ms.Anuradha Arputham, Adv.
                          Ms.Simran Jeet, Adv.
                          For M/S.Arputham Aruna And Co, AOR

                          Mr. E. C. Agrawala, AOR

For State of              Mr. Edward Belho, AAG
Nagaland                  Ms. K. Enatoli Sema, Adv.
                          Mr. Amit Kumar Singh, Adv.
                          Mr. K. Luikang Michael, Adv.
                          Mr.Z.H.Isaac Haiding, Adv.

                          M/S. Lawyer S Knit & Co, AOR

                          M/s. Meharia & Company, Advs. [AOR]

                          Mr.Sai Krishna Rajagopal, Adv.
                          Mr.Julien George, Adv.
                          Ms.Arundhati Gopal, Adv.
                          Mr.Arjun Ranganathan, Adv.
                          Ms.Vaneesha Jain, Adv.
                          Mr.Nikhil Nayyar, Adv.

                          Mr.Milind Kumar, AOR

                          Mr. M. Shoeb Alam, AOR
                          Ms.Fauzia Shakil, Adv.
WP(C)No.494/12 etc.etc.                 6

                          Mr.Ujjwal Singh, Adv.
                          Mr.Mojahid Karim Khan, Adv.

                          Mr.Dinkar Kalra, AOR

                          Mr.Gopal Singh, AOR

                          Ms.Rashmi Singhania, AOR

For State of              Mr.S. Udaya Kumar Sagar, AOR
Telangana                 Mr.Mrityunjai Singh, Adv.

For State of              Mr.Tapesh Kumar Singh, AOR
Jharkhand                 Mohd.Waquas, Adv.
                          Mr.Aditya Pratap Singh, Adv.

                          Mr.Jayesh Gaurav, Adv.
                          Mr.Ratan Kr.Choudhuri, Adv.

                          Mr.Gopal Sankaranarayanan, Adv.
                          Ms.Savita Singh, AOR
                          Ms.Veera Mahuli, Adv.
                          Mr.Shrutunjay Bhardwaj, Adv.

                          Mr.Jayant Mohan, AOR

For TRAI                  Mr.Sanjay Kapur, AOR
                          Ms. Megha Karnwal, Adv.
                          Ms. Mansi Kapur, Adv.
                          Ms. Shubhra Kapur, Adv.

For State of              Mr. Devadatt Kamat, Addl. Adv. Gen.
Karnataka                 Mr. Joseph Aristotle S., Adv.
                          Mrs. Priya Aristotle, Adv.
                          Mr. Rajesh Inamdar, Adv.
                          Mr. Javedur Rehman, Adv.
                          Mr. Aditya Bhat, Adv.

For State of              Mr.Ranjan Mukherjee, AOR
Meghalaya                 Mr.Danielstone Lyngdoh, Adv.

For State of              Mr.K.N. Madhusoodhanan, Adv.
Mizoram                   Ms.Nitya Madhusoodhanan, Adv.
                          Mr.T. G. Narayanan Nair, AOR

For Govt. of              Mr.V. G. Pragasam, AOR
Puducherry                Mr.S.Prabu Ramasubramanian, Adv.
                          Mr.S.Manuraj, Adv.

                          Mr.Jagjit Singh Chhabra, AOR

For State of              Mr.Jatinder Kumar Bhatia, Adv.
WP(C)No.494/12 etc.etc.                 7

Uttarakhand               Mr.Ashutosh Kumar Sharma, Adv.

                          Mr.Manish Vashishtha, AOR

For State of              Mr. Anil Grover, AAG
Haryana                   Ms.Noopur Singhal, Adv.
                          Mr. Shivam Kumar, Adv.
                          Mr. Sanjay Kumar Visen, AOR

For UT of                 Mr. Bhupesh Narula, Adv.
Andaman &                 Mr. K.V. Jagdishvaran, Adv.
Nicobar Admn.             Mrs. G. Indira, Adv.

                          Ms.Radhika Chautervedi, Adv.
                          Mr.Hitesh Kumar Sharma, Adv.
                          Mr.S.K.Rajora, Adv.
                          Dr.(Mrs.)Vipin Gupta, Adv.

For State of A.P.         Mr. Guntur Prabhakar, Adv.
                          Ms.Prerna Singh, Adv.

                          Ms.Ruchi Kohli, AOR

In I.A.No.32/15 In        Mr.S.Mukherjee, Adv.
WP(C)No.494/12            Mr.Manoj K. Mishra, AOR
                          Mr.Umesh Dubey, Adv.
                          Mr.Ashish Kumar Mishra, Adv.
                          Mr.Jafar Imam Naqvi, Adv.

                          Mr.Varinder Kumar Sharma, AOR
                          Mr.Sanjeev Kumar, Adv.
                          Mohd.Shahid Hussain, Adv.

                          Mr.Aniruddha P. Mayee, AOR

                          Mr.Garvesh Kabra, AOR

                          Mr.Harish Pandey, AOR

                          Mr.Ashok Mathur, Adv.
                          Mr.R.Sudhinder, Adv.
                          Mr.Saumya Mehrotra, Adv.
                          Ms.Amrita Sarkar, Adv.

                          Mr.Anip Sachthey, AOR

                          Ms.Anitha Shenoy, AOR

For State of W.B.         Mr.Chanchal Kumar Ganguli, AOR

                          Intervenor-in-person, AOR
WP(C)No.494/12 etc.etc.                 8

                          Mr.Amit Sharma, AOR

                          Applicant-in-person

                          Ms.Pallavi Pratap, AOR

                          Mr.K.V.Vijayakumar, Adv.
                          Ms.Maitreyee Mishra, Adv.
                          Mr.K.V.Ram Kumar, Adv.

                          Mr.Jogy Scaria, AOR

In TP(C)1796/13           Mr.Wills Mathews, Adv.
                          Mr.Shaji Sebastian, Adv.
                          Mr.Rabin Majumder, AOR

                          Mr.Harsh Kaushik, AOR

                          Mr.K. R. Sasiprabhu, AOR

                          Dr.Lalit Bhasin, Adv.
                          Ms.Nina Gupta, Adv.
                          Ms.Shireen Shukla, Adv.
                          Ms.Palak Chadha, Adv.
                          Mr. Mudit Sharma, AOR

                          Mr. M. P. Vinod, AOR

For Intervenor            Syed Jafar Alam, Adv.
In IA 5890/18             Ms.Shivani Khandekar, Adv.

For State of              Mr.Leishangthem Roshmani Kh., Adv.
Manipur                   Ms.Maibam Babina, Adv.

                          Mr.Fuzail Ahmad Ayyubi, Adv.

For State of Pb.          Mr.Karan Bharihoke, Adv.

                          Ms.Aparna Bhat, Adv.
                          Ms.Joshita M.Pai, Adv.

In IA 10105/18            Mr.Jawahar Raja, Adv.
                          Mr.Pukhrambam Ramesh Kumar, Adv.
                          Mr.Chinmay Kanojia, Adv.
                          Ms.Rahat Sharma, Adv.

For State of              Mr.Shuvodeep Roy, Adv.
Assam                     Mr.Sayooj Mohandas, Adv.

                          Mr.Shuvodeep Roy, Adv.
                          Mr.Rituraj Biswas, Adv.
WP(C)No.494/12 etc.etc.                   9

For State of              Mr.Anil Shrivastav, Adv.
Arunachal Pradesh         Mr.Rituraj Biswas, Adv.

                          Mr.Sriram P., Adv.
                          Ms.Khushbu Jain, Adv.
                          Mr.Vishnu Shankar, Adv.
                          Ms.Athira G.Nair, Adv.

In WP(C) No.494/12        Mr.Suhaan Mukerji, Adv.
                          Mr.Harsh Hiroo Gursaani, Adv.
                          Ms.Astha Sharma, Adv.

            UPON hearing the counsel the Court made the following
                               O R D E R

Mr.K.K.Venugopal, learned Attorney General for India concluded his arguments. Thereafter, Mr.Tushar Mehta, learned Additional Solicitor General commenced his arguments, which remained inconclusive.

Let the matter be listed on 11.04.2018 for further hearing.

(Chetan Kumar )                                                (H.S.Parasher)
 Court Master                                               Assistant Registrar