Bombay High Court
M/S. Maker Chameber V Premises Co-Op. ... vs Income Tax Officer Ward 29(6) on 14 September, 2023
Bench: B.P. Colabawalla, M. M. Sathaye
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 403 OF 2005
M/s. Maker Chameber V Premises Co-op. Soc.....APPELLANTS
Ltd.
V/S
Income Tax Officer Ward 29(6) ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 14th September, 2023 P.C. :
Due to paucity of time, stand over to 05/10/2023. Interim order, if any, to continue till then.
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