Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

Bombay Presidency - Subsection

Section 27(x) in The Bombay Diseases of Animals Act, 1948

(x)brings or attempts to bring any animal which he knows to be infective in contravention of the provisions of section 21, or