Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(xiii) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(xiii)That I shall bear in mind at all times the safety and public health and fullest satisfaction at all times of the customers I serve.