Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] State of West Bengal - Subsection Section 15(2)(e) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993 (e)the authority to which, and the manner in which, an appeal under section 5 shall be filed and the manner of deciding the appeal;