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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Meghalaya - Subsection

Section 47(1)(a) in The Meghalaya Police Act, 2010

(a)to recommend all transfers, postings, promotions and other service related matters of officers of and below the rank of Deputy Superintendent of Police. As regard transfer and posting of officers of the rank of Dy. Superintendent of Police, orders will be issued by the Government. The State Government may review the decisions of the Board only in exceptional cases after recording its reasons for doing so.