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[Cites 0, Cited by 0] [Section 153(2)] [Section 153] [Entire Act]

State of West Bengal - Subsection

Section 153(2)(e) in West Bengal Municipal (Building) Rules, 2007

(e)Directorate of Public Health Engineering, Government of West Bengal.
(iii)[ xxx ] [[Omitted by Notification No. 479/MA/0/C-4/3R-8/2002 (Pt. I), dated 10.9.2007, w.e.f 10.9.2007, earlier section read as follows :
(iii)Statutory open Spaces—