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Supreme Court - Daily Orders

Amruta Himanshu Shah vs Himanshu P. Shah on 19 April, 2016

Bench: Pinaki Chandra Ghose, Amitava Roy

                 ITEM NO.1                       COURT NO.10                SECTION XVIA

                                      S U P R E M E C O U R T O F       I N D I A
                                              RECORD OF PROCEEDINGS

                 Transfer Petition(Civil)          No.   615/2016

                 AMRUTA HIMANSHU SHAH                                       Petitioner(s)

                                                          VERSUS

                 HIMANSHU P. SHAH                                           Respondent(s)

                 (With appln. for stay)

                 Date :19/04/2016 This petition was called on for hearing today.

                 CORAM :
                                HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                                HON'BLE MR. JUSTICE AMITAVA ROY

                 For Petitioner(s)          Mr. Harsh Vardhan Surana,Adv.
                                            Ms. Deepali S. Surana, Adv.
                                            Mr. Abhishek Chaudhary, Adv.

                 For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel for the petitioner. The transfer petition is dismissed. Application for stay also stands disposed of.



                           [ Charanjeet Kaur ]                 [ Sneh Lata Sharma ]
                              A.R.-cum-P.S.                        Court Master




Signature Not Verified

Digitally signed by USHA
RANI BHARDWAJ
Date: 2016.04.19
17:12:18 IST
Reason: