Supreme Court - Daily Orders
Amruta Himanshu Shah vs Himanshu P. Shah on 19 April, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.1 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(Civil) No. 615/2016
AMRUTA HIMANSHU SHAH Petitioner(s)
VERSUS
HIMANSHU P. SHAH Respondent(s)
(With appln. for stay)
Date :19/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Harsh Vardhan Surana,Adv.
Ms. Deepali S. Surana, Adv.
Mr. Abhishek Chaudhary, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. The transfer petition is dismissed. Application for stay also stands disposed of.
[ Charanjeet Kaur ] [ Sneh Lata Sharma ]
A.R.-cum-P.S. Court Master
Signature Not Verified
Digitally signed by USHA
RANI BHARDWAJ
Date: 2016.04.19
17:12:18 IST
Reason: