Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 26 in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

26. Notice regarding first-aid.

- A notice showing the name of the person who is trained in first-aid treatment and who is in charge of the first-aid boxes or cupboards shall be posted in every industrial premises at a conspicuous place and near each such box or cupboard. The name of the nearest hospital and its telephone number shall also be mentioned prominently in the notice.