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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4) in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016

(4)The manner of submission of application for duplicate Seafarer Bio-metric Identity Document (SID) and its issuance shall be as prescribed under sub-rules (3) and (4) of rule 8.Form-1[see rule 4 (1)]Application Form for Seafarers Identity Document (SID)